Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 10 in The Legislative Councils Act, 1957 (10)In this section, the expression' the former State of Mysore' means the State of Mysore as it existed immediately before the 1st day of November, 1956 .
