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State of Haryana - Section

Section 298B in Punjab Jail Manual

298B. Report to be made by head warders on arrival of Superintendent.

- The head warder shall, on the arrival of the Superintendent daily, report to that officer -
(a)if the arms and ammunition are ready for use in case of emergency,
(b)any other matter of importance that has come to his knowledge,
(e)Gate-keepers.