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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(2)the election and continuance in office of the members of the authorities and bodies of the University, the filing up of vacancies of members and all other matters relating thereto which the University may deem necessary or desirable to provide;