Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Himachal Pradesh - Subsection Section 166(2) in The Himachal Pradesh Municipal Corporation Act, 1994 (2)No person who is not more than eighteen years of age shall be engaged by any person to take up house scavenging or sweeping.
