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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1) in The Rajasthan Municipalities Accounts Rules, 1963

(1)The Board shall cause to be prepared for each department e.g. water works, conservancy, lighting and estimates for the stores required during the ensuing financial year in the form 21. In case of abnormal increase or decrease in the requirement, reason therefor may be given in the remarks column.