Madhya Pradesh High Court
Prakash vs Praveen on 30 August, 2019
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 SA-1014-2017 The High Court Of Madhya Pradesh SA-1014-2017 (PRAKASH Vs PRAVEEN) 2 Jabalpur, Dated : 30-08-2019 Shri K.S. Jha, learned counsel for the appellants. List the matter on 03.09.2019.
(SANJAY DWIVEDI) JUDGE vinay Digitally signed by VINAY KUMAR BURMAN Date: 31/08/2019 16:08:17