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Rajendra Kumar Gautam vs The State Of Madhya Pradesh on 14 March, 2022

Bench: Sanjiv Khanna, Bela M. Trivedi

     ITEM NO.9                                   COURT NO. 16                       SECTION II-A
                                       (HEARING THROUGH VIDEO CONFERENCING)

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No.2203/2022

     (Arising out of impugned final judgment and order dated 28-09-2021
     in MCRC No. 3139/2021 passed by the High Court Of M.p At Indore)

     RAJENDRA KUMAR GAUTAM                                                       Petitioner

                                                          VERSUS

     STATE OF MADHYA PRADESH                                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.33848/2022-EXEMPTION FROM FILING
     O.T. and IA No.33847/2022-PERMISSION TO FILE LENGTHY LIST OF
     DATES )

     Date : 14-03-2022 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE SANJIV KHANNA
                               HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                     Mr.   Siddhart Dave, Sr. Adv.
                                           Mr.   Kanu Agarwal, Adv.
                                           Mr.   Ankit Premchandani, Adv.
                                           Mr.   Rajat Nair, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice. Tag the matter alongwith Special Leave Petition (Crl.) No. 6489 of 2021.

However, we clarify that the proceedings before the Special Judge have not been stayed and would continue. The petitioner would cooperate in the said proceedings.

          (SNEHA DAS)                                                        (DIPTI KHURANA)
     SENIOR PERSONAL ASSISTANT                                              COURT MASTER (NSH)