Section 2(16) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003
(16)words and expressions used but not defined in this Act shall have the meaning assigned to them in the Indian Electricity Act, 1910, (Central Act 10 of 1910) Electricity (Supply) Act, 1948 (Central Act 54 of 1948) and the Electricity Regulatory Commission Act, 1998 (Central Act 14 of 1998).
