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[Cites 0, Cited by 0] [Section 15A(4)] [Section 15A] [Entire Act]

State of Assam - Subsection

Section 15A(4)(ii) in Assam Service (Discipline and Appeal) Rules, 1964

(ii)with a direction to proceed further but the disciplinary authority does not decide to proceed in such manner; the concerned officers should be re-instated immediately;