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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(2)(d) in Mizoram Cooperative Societies Act, 2006

(d)between the co-operative and another co-operative or between a and liquidator of another co-operative or between a liquidator of one co-operative and another.