Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 12 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.39 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 6104/2019
(Arising out of impugned final judgment and order dated 29-06-2018
in AN No. 40066/2013 passed by the Customs Excise And Service Tax
Apellate Tribunal, South Zonal Bench, Chennai)
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND
SERVICE TAX Petitioner(s)
VERSUS
M/S RAMALINGAM CONSTRUCTION CO. (P) LTD.
THROUGH DIRECTOR Respondent(s)
(IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL
IA No. 46564/2019 - STAY APPLICATION)
Date : 12-09-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Mukesh Kumar Maroria, AOR
Mr. Gautam Bhardwaj, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Prahlad Singh, Adv.
Mr. Navanjay Mahapatra, Adv.
For Respondent(s) Mr. Mutthu Venkatraman,Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Madan M.Bora,Adv.
Mr. Rajeev Mishra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 6th December, 2023.
Signature Not Verified(ANITA MALHOTRA) (AVGV RAMU) Digitally signed by Anita Malhotra Date: 2023.09.14 AR-CUM-PS COURT MASTER 18:02:10 IST Reason: