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Supreme Court - Daily Orders

Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 12 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.39                              COURT NO.11                SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 6104/2019

     (Arising out of impugned final judgment and order dated 29-06-2018
     in AN No. 40066/2013 passed by the Customs Excise And Service Tax
     Apellate Tribunal, South Zonal Bench, Chennai)

     COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND
     SERVICE TAX                                                           Petitioner(s)

                                                    VERSUS

     M/S RAMALINGAM CONSTRUCTION CO. (P) LTD.
     THROUGH DIRECTOR                                                      Respondent(s)

     (IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL
     IA No. 46564/2019 - STAY APPLICATION)

     Date : 12-09-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)
                                       Mr. Mukesh Kumar Maroria, AOR
                                       Mr. Gautam Bhardwaj, Adv.
                                       Mr. Ishaan Sharma, Adv.
                                       Mr. Prahlad Singh, Adv.
                                       Mr. Navanjay Mahapatra, Adv.

     For Respondent(s)                 Mr. Mutthu Venkatraman,Adv.
                                       Mr. Sanand Ramakrishnan, AOR
                                       Mr. Madan M.Bora,Adv.
                                       Mr. Rajeev Mishra,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 6th December, 2023.

Signature Not Verified

(ANITA MALHOTRA) (AVGV RAMU) Digitally signed by Anita Malhotra Date: 2023.09.14 AR-CUM-PS COURT MASTER 18:02:10 IST Reason: