Himachal Pradesh High Court
Rosy Mathew & Ors. vs . State Of H.P. & Ors. on 31 May, 2022
Bench: Sabina, Satyen Vaidya
Rosy Mathew & Ors. vs. State of H.P. & Ors.
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CWP No.1137 of 2022 31.05.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Kamal Kant, Deputy Advocate General, for the respondents/ State.
Learned Deputy Advocate General seeks more time to file compliance report.
List again on 1.7.2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) May 31, 2022 (KS) Judge ::: Downloaded on - 31/05/2022 20:12:00 :::CIS