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Supreme Court - Daily Orders

Managing Director, U.P. State Road ... vs Awadehesh Narain Singh (Since Died) ... on 5 July, 2021

Bench: A.M. Khanwilkar, Sanjiv Khanna

     ITEM NO.6                    Court 4 (Video Conferencing)              SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    8260/2021

     (Arising out of impugned final judgment and order dated 27-02-2020
     in SPLA No. 899/2007 passed by the High Court Of Judicature At
     Allahabad)

     MANAGING DIRECTOR, U.P. STATE
     ROAD TRANSPORT CORPORATION & ORS.                                        Petitioner(s)

                                                      VERSUS

     AWADEHESH NARAIN SINGH (SINCE DIED) THR. LRS.        Respondent(s)
     (FOR ADMISSION and I.R. and IA No.72234/2021-EXEMPTION FROM FILING
     O.T. )

     Date : 05-07-2021                    This petition was called on for hearing today.

     CORAM :                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                          HON'BLE MR. JUSTICE SANJIV KHANNA

     For Petitioner(s)
                                          Ms. Garima Prashad, Sr. Adv.
                                          Mr. Nishit Agrawal, AOR
                                          Mr. Harsh Mishra, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following

                                                   O R D E R

Exemption from filing O.T. is granted. Leave granted.

Tag with civil appeal No. 894/2020. Issue notice on the prayer for interim relief, returnable in three weeks.

Dasti, in addition, is permitted. Signature Not Verified (DEEPAK SINGH) Digitally signed by NEETU KHAJURIA Date: 2021.07.06 (VIDYA NEGI) COURT MASTER 20:31:15 IST Reason: COURT MASTER (NSH)