Supreme Court - Daily Orders
Managing Director, U.P. State Road ... vs Awadehesh Narain Singh (Since Died) ... on 5 July, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna
ITEM NO.6 Court 4 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8260/2021
(Arising out of impugned final judgment and order dated 27-02-2020
in SPLA No. 899/2007 passed by the High Court Of Judicature At
Allahabad)
MANAGING DIRECTOR, U.P. STATE
ROAD TRANSPORT CORPORATION & ORS. Petitioner(s)
VERSUS
AWADEHESH NARAIN SINGH (SINCE DIED) THR. LRS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.72234/2021-EXEMPTION FROM FILING
O.T. )
Date : 05-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Ms. Garima Prashad, Sr. Adv.
Mr. Nishit Agrawal, AOR
Mr. Harsh Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. is granted. Leave granted.
Tag with civil appeal No. 894/2020. Issue notice on the prayer for interim relief, returnable in three weeks.
Dasti, in addition, is permitted. Signature Not Verified (DEEPAK SINGH) Digitally signed by NEETU KHAJURIA Date: 2021.07.06 (VIDYA NEGI) COURT MASTER 20:31:15 IST Reason: COURT MASTER (NSH)