Allahabad High Court
U.P.S.R.T.C. Thru' Its Regional ... vs Mangey Ram And Others on 4 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1258 of 2010 Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager Respondent :- Mangey Ram And Others Petitioner Counsel :- Ajal Krishna Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J. Order on Civil Misc.(Delay Condonation)Application No. 218694 of 2010.
Issue notice on the aforementioned Delay Condonation Application.
Notice will be issued by Registered Post A.D. fixing 19.10.2010.
Requisite steps will be taken within three weeks. List this case on 19.10.2010 for consideration of the aforementioned Delay Condonation Application. Order Date :- 4.8.2010 Hsc/