Section 80(6) in Kerala Cooperative Societies Act, 1969
(6)[ Government shall have power to fix or alter the maximum and minimum limit of establishment expenses of co-operative societies including the pay and allowances and other benefits of employees of co-operative societies:Provided that societies run on net loss can give pay and allowances to its employees below the minimum limit fixed by the Government.] [Inserted by Kerala Act No. 7 of 2010.]
