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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

Greater Bengaluru City Corporation -

Section 50(1)(i) in Bangalore Development Authority Act, 1976

(i)who are not above the rank of Group A (Junior Scale), the Commissioner may exercise the powers of sanctioning or withholding increment, fining or suspending or granting leave to the officers and shall report the fact to the Head of Department of Government to which such officers belong;