Punjab-Haryana High Court
Surjit Kaur vs Vijay Pal Singh on 28 January, 2011
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.4377 of 2010 (O&M)
Date of decision:28.01.2011.
Surjit Kaur ...Petitioner
Versus
Vijay Pal Singh ...Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. KDS Sodhi, Advocate,
for the petitioner.
Ms. Harveen Kaur, Advocate,
for the respondent.
*****
RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the petitioner submits that this revision petition has become infructuous.
Dismissed as such.
January 28, 2011 (RAKESH KUMAR JAIN) vinod* JUDGE