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Punjab-Haryana High Court

State Of Haryana & Ors vs Nishabar Singh on 4 September, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                               Regular First Appeal No.1753 of 2014 (O&M)
                                               LAC No.201 of 2011
                                               Date of Decision: 4.9.2015.



                    State of Haryana and another.

                                                                       .... Appellants.


                                         Versus


                    Nishabar Singh and others.
                                                                       ....Respondents.


                    CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL

                                               ****

                    Present:       Mr.Vishal Garg, Additional Advocate General Haryana
                                   and Mr.Shivendra Swaroop, Assistant Advocate General,
                                   Haryana.

                                   None for the respondents.

                                                      ***

                    RAJESH BINDAL, J.

For order, see detailed reasons recorded in a separate order passed today in RFA No.583 of 2014 (O&M) titled as "Balbir Kaur Vs. State of Haryana and others" .





                                                                        (RAJESH BINDAL)
                    September 4, 2015                                         JUDGE
                    raman




RAMAN KUMAR
2015.09.09 11:14
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