Punjab-Haryana High Court
State Of Haryana & Ors vs Nishabar Singh on 4 September, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Regular First Appeal No.1753 of 2014 (O&M)
LAC No.201 of 2011
Date of Decision: 4.9.2015.
State of Haryana and another.
.... Appellants.
Versus
Nishabar Singh and others.
....Respondents.
CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL
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Present: Mr.Vishal Garg, Additional Advocate General Haryana
and Mr.Shivendra Swaroop, Assistant Advocate General,
Haryana.
None for the respondents.
***
RAJESH BINDAL, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.583 of 2014 (O&M) titled as "Balbir Kaur Vs. State of Haryana and others" .
(RAJESH BINDAL)
September 4, 2015 JUDGE
raman
RAMAN KUMAR
2015.09.09 11:14
I attest to the accuracy and
authenticity of this document