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Bengal Presidency - Section

Section 899 in Police Regulations, Bengal , 1943

899. Despatch of recruits to the Police Training College. [§ 12, Act V, 1861].

- Recruits shall be despatched to the Training College every quarter and should arrive there on the 16th day of January, April, July and October each year, previous intimation being given to the Principal of the College of the number and names of the men from each district. Recruits, before despatch from their districts, shall be very carefully medically examined and their verification rolls shall be carefully tested. Superintendents sending recruits shall send with them to the College their agreement papers, copies of district orders of their appointment bearing their thumb impressions, last pay certificates, service rolls, clothing, hand books, verification rolls and appointment certificates. All recruits before being sent to the College shall be supplied with a kit as laid down in regulation 958 and provided with railway warrants.