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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1)(a) in Bihar Private Irrigation Works Act, 1922

(a)the person or persons by whom each sum so [* * * *] [Omitted by Act 10 of 1939.] apportioned is payable;