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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(2)Words or expressions occurring in these Regulations and not defined herein but defined in the Act, or in any other Regulations published by the Commission, shall bear the same meanings assigned to them respectively in the Act and such other Regulations, and as defined and understood in the engineering and commercial circles.