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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1)(b) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)being in or having alighted from a tramway, fails or refuses to present for examination or to deliver up his pass or ticket immediately on requisition being made therefor;