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State of Bihar - Section

Section 12 in Motor Ambulance Rules for (1) Ranchi Sadar Hospital and (2) Darbhanga Medical School Hospital

12.

The Ambulance Driver will be responsible for the cleanliness of the vehicle and will bring to the notice of the Deputy Superintendent any repairs that may be necessary or defects in the machinery which he may discover. He will be responsible for accurate accounting of the consumption of petrol.