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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(f) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(f)the amount of all loans due from the licensee to any financial institutions constituted by or under the authority of the Government and arrears, or interest, if any, thereon;