Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(6) in Rajasthan Minor Mineral Concession Rules, 2017 (6)Applied area under mining lease shall be as far as possible rectangular in shape and the length ordinarily shall not exceed four times of its width.
