Allahabad High Court
Ekta Singh And Others vs State Of U.P. Thru. Secy. Dept. Of Home ... on 11 October, 2023
Bench: Sangeeta Chandra, Narendra Kumar Johari
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:66274-DB Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 1854 of 2022 Petitioner :- Ekta Singh And Others Respondent :- State Of U.P. Thru. Secy. Dept. Of Home And Others Counsel for Petitioner :- Pradeep Kumar Shukla,Rajesh Kumar Singh Counsel for Respondent :- G.A. Hon'ble Mrs. Sangeeta Chandra,J.
Hon'ble Narendra Kumar Johari,J.
(1) The instructions filed today are taken on record.
(2) None appears for the petitioners.
(3) Learned A.G.A., on the basis of instructions sent by Shri Aditya Gautam, Sub-Inspector of Police Station Tarabganj, District Gonda, says that the Charge-sheet dated 26.04.2022, has been prepared and sent to the Supervisory Authority.
(4) In view of the above statement, this writ petition has become infructuous and it is dismissed as such.
Order Date :- 11.10.2023 N.PAL