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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(1)(f) in Telangana Town-Planning Act, 1920

(f)being a legal practitioner, in any suit or other proceeding, acts or appears on behalf of any other person against the trust or acts or appears on behalf of any other person in any criminal proceeding instituted by or on behalf of the trust: