Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 104 in Maharashtra Factories Rules, 1963 104. Register of Child-Workers. - The Register of child-workers shall be in Form 19. This register shall be written up afresh each year and shall be preserved for a period of twelve months.
