Section 7(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972
(2)[ No member of a market committee shall, if he ceases to represent the category of persons referred to in sub-section (3) of section 5 from which he was appointed, continue in office as such member.] [Added by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 7.]
