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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(3) in Rajasthan Forest Subordinate Service Rules, 2015

(3)The Committee may order re-totaling of the marks obtained by a candidate during such period as may be decided by the Committee in their discretion on payment of such fee as may be fixed by the Committee, from time to time, but evaluation of the answer paper shall not be re-examined.