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[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

State of Gujarat - Subsection

Section 65B(1)(i) in The Bombay Land Revenue Code, 1879

(i)an ancient monument declared as `protected monument' under subsection (1) of section 3 of the ancient Monuments Preservation Act, 1904 (7 of 1904);