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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(I) in Medical Attendance Rules

(I)Copy of letter no. 407-L.S.G.R. dated Ranchi, the 11th June, 1945, from E. T. Prideaux Esq. O. B. E. I. C. S., Secretary to the Government of Bihar, Local Self-Govt. Deptt., to all Secretaries to the Government of Bihar Heads of Departments, the Registrar, Patna High Court and the Secretary to His Ecellency the Governor of Bihar.