Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(4)Subject to such rules as may be prescribed, any order passed under this Act or the rules made thereunder by any person appointed under Section 7 may be reviewed by the person passing it.