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State of Madhya Pradesh - Section

Section 23 in The M.P. Zila Panchayats (Accounts) Rules, 1999

23. Deposits in Bank.

- Immediately on receipt of the Cheque/ Demand Draft or other instruments shall be deposited on the same day or the next banking day in the Bank/Post office accounts. All pay in slip acknowledging the deposits shall be preserved and kept safely.