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[Cites 0, Cited by 0] [Section 29(9)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(9)(b) in The Maharashtra Value Added Tax Act, 2002

(b)[* * *] [These paragraphs (a) & (b) were deleted by Maharashtra 14 of 2005 (w.e.f. 1-4-2005), Section 20.]