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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(2)(f) in The Tripura Courts Stenographers' Service Rules, 1983

(f)all posts in Junior Grade of the Service shall be filled by-
(i)departmental candidates who are declared as suitable for appointment to Senior Grade but are not appointed thereto on account of sufficient number of vacancies not being available in that Grade;
(ii)departmental candidates referred to in Clause (e) (iv) above; and.