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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(1) in Punjab Self-Supporting Co-operative Societies Act, 2006

(1)The members of a self-supporting co-operative society by signing a requisition may request the Board to call a special meeting of the general body of a self-supporting co-operative society:Provided that such a requisition shall be signed by not less than ten per cent of the members of the self-supporting co-operative society.