Section 1 in The Delhi Apartment ownership Act, 1986
1. Short title, extent and commencement.
(1)This Act may be called the Delhi Apartment Ownership Act, 1986.(2)It extends to the whole of the Union territory of Delhi.(3)It shall come into force on such date as the Administrator may, by notification in the Official Gazette, appoint.The Act has come into force with effect from 1st December, 1987.
