Delhi High Court - Orders
Google Llc vs X & Ors on 20 February, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 174/2021 & CM APPL. 17983/2021, CM APPL.
22352/2021
GOOGLE LLC ..... Appellant
Through: Ms. Mamta Rani Jha,
Mr. Rohan Ahuja,
Ms. Shruttima Ehersa,
Mr. Vatsalya Vishal and
Ms. Amishi Sodani, Advs.
versus
X & ORS. ..... Respondents
Through: Mr. Sarthak Maggon, Adv.
for R-1 = X.
Mr. Ajay Digpaul, CGSC
with Mr. Kamal Digpaul
and Ms. Swati Kwatra,
Advs. for UOI.
Ms. Nandita Rao, ASC
(Crl.) for State (GNCTD)
Mr. Nitin Kala,
Mr. Mansoor Ali Shoket,
Mr. Kunal Singh and
Mr. Vishal Sagar, Advs.
for R-4.
Mr. Gauhar Mirza and Mr.
Thejes Rajendran, Advs.
for R-5 (Facebook)
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 20.02.2023
1. The Hon'ble Division Bench could not assemble today as Hon'ble Mr Justice Vibhu Bakhru and Hon'ble Mr Justice Amit Mahajan are on leave today.
2. List on 03.05.2023.
BY ORDER (COURT MASTER) Signature Not Verified FEBRUARY 20, 2023 / SK Digitally Signed By:SHIKHA SEHGAL Signing Date:22.02.2023 15:07:35