Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 906] [Entire Act] State of Punjab - Subsection Section 906(4) in Punjab Jail Manual, 1996 (4)The hospital should receive special attention. Godowns must be kept clean, properly arranged, well ventilated, and their contents should be aired as often as possible.