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Union of India - Section

Section 230 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

230. Claimant to furnish statement of his interest.

- Where a person claims to be interested in any part of the property of a LLP, which the Liquidator wishes to disclaim, such person shall, if so required by the Liquidator, furnish a statement of the interest claimed by him.