Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(1) in Jawaharlal Nehru Technological Universities Act, 2008 (1)The Registrar and the Finance Officer shall be whole time officers of the University and shall be appointed by the Council in the manner specified in the Schedule-I.
