Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 152 in The Punjab Panchayati Raj Act, 1994 152. Expenses of Panchayat Samiti. - The expenses of the Panchayat Samiti shall be charged to the Panchayat Samiti Fund.
