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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(4) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(4)Subject to sub-rule (3), if the promotions are made to the post of AdministrativeOfficer (Judicial), by the order in which the names of the candidates arearranged in the select list prepared in accordance with Serial No. 4 of ScheduleB.