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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in Rajasthan Co-operative Societies Rules, 2003

(5)After approval of the proposals by the Registrar, the affected society or each of the affected societies, as the case may be, shall take action under subsection (4) to (6) of section 12.