Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(4) in The Rajasthan Minor Mineral Concession Rules, 1986 (4)[ The area held by the lessee does not fall in any type of Forest land.] [Added by Rajasthan Gazette Extraordinary dated 28/01/2011]
