Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22E] [Entire Act] State of Rajasthan - Subsection Section 22E(1) in The Rajasthan Agricultural Produce Markets Act, 1961 (1)A member elected under clause (a) or (b) of section 22-B shall, cease to be a member of the Board, if he ceases to be a member of the concerned electorate.
