Supreme Court - Daily Orders
Devas Multimedia Private Limited vs Antrix Corporation Limited on 10 December, 2021
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.36 Court 11 (Video Conferencing) SECTION XVII
(Part-Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5766/2021
DEVAS MULTIMEDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANTRIX CORPORATION LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.118959/2021-STAY APPLICATION and IA
No.118961/2021-PERMISSION TO FILE LENGTHY LIST OF DATES )
WITH
C.A. No. 5906/2021 (XVII)
(IA No.121784/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.121781/2021-STAY APPLICATION and IA
No.121790/2021-EXEMPTION FROM FILING AFFIDAVIT)
Date : 10-12-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. Mukul Rohtagi, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar. Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Mr. Kunal Dutt, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, Adv.
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Mr. Kunal Dutt, Adv.
Signature Not Verified
For Respondent(s) Mr. N.Venkataraman, ASG
Digitally signed by R
Natarajan
Date: 2021.12.10
17:03:22 IST
Reason: Mr. Balbir Singh, ASG
Mr. Naman Tandon, Adv.
Ms. Surbhi Singh, Adv.
Mr. Sagarika Kaul, Adv.
Ms. Monica Benjamin, Adv.
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Mr. K. Gurumurthy, Adv.
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
Mr. P.V.Yogeswaran, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. N. Venkataraman, ASG
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Ms. Trishala Trivedi, Adv.
Mr. Karan Gupta, Adv.
Ms. Vansha Sethi, Adv.
Mr. Arvind Ray, Adv.
For M/S. Khaitan & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the arguments of Mr. N. Venkataraman, learned Additional Solicitor General appearing for respondent.
Arguments remained unconcluded.
List these matters on 13.12.2021 as Part-Heard for
further arguments at 2.00 P.M.
(SWETA BALODI) (RENU BALA GAMBHIR)
COURT MASTER (SH) COURT MASTER (NSH)
PS : The Registry shall allow the learned counsel for the parties to appear physically in Court Room on 13.12.2021.