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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(2)(b) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(b)the allowances [* * *] [The words 'and pension' were deleted by Maharashtra 29 of 1988, section 3.] payable to and other conditions of service of, the Lokayukta and Upa-Lokayuktas;