Kerala High Court
Vipin P vs O.B. Arun Kumar on 14 November, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:87997
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 14TH DAY OF NOVEMBER 2025 / 23RD KARTHIKA, 1947
CON.CASE(C) NO. 1759 OF 2025
AGAINST THE ORDERS IN WP(C) NO.16003 OF 2025 OF HIGH
COURT OF KERALA.
PETITIONERS:
1 VIPIN P.,
AGED 38 YEARS,
S/O. VASUDEVAN, POTTEKKATT HOUSE,
THAVANOOR P.O., MALAPPURAM DISTRICT -
(ASSISTANT LINEMAN GURUVAYOOR DEVASWOM ),
PIN - 879575
2 VINEETH P.,
AGED 33 YEARS,
S/O. VIJAYAN, PULIKKAL HOUSE PULAPPATTA P.O.,
PALAKKAD DISTRICT (GURUVAYOOR DEVASWOM),
PIN - 679632.
3 KANNAN P.,
AGED 40 YEARS,
S/O. VASUDEVAN, POTTEKKATT HOUSE,
THAVANOOR P.O., MALAPPURAM DISTRICT
(ASSISTANT LINEMA , GURUVAYOOR DEVASWOM ),
PIN - 579573
4 SIJIL T.P.,
AGED 35 YEARS,
S/O. PRABHAKARAN,
THAIPARAMBATH HOUSE , KARAYAMUTTAM P.O. ,
VALAPPAD , THRIS DISTRICT
(ASSISTANT LINEMAN , GURUVAYOOR DEVASWOM),
PIN - 680567.
2025:KER:87997
Cont.Case (C) Nos.1759 & 1765 of 2025
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5 DHANEESH,
AGED 35 YEARS,
S/O.BHARGAVAN, POTTEKKATT HOUSE,
THAVANOOR P.O., MALAPPURAM DISTRICT
(ASSISTANT LINEMAN, GURUVAYOOR DEVASWOM),
PIN - 679573
6 ASWIN V.S.,
AGED 34 YEARS,
S/O . SIVAN, VATTANATTA THODIYIL HOUSE,
VALIYANKUNNU P.O., VALANCHERRY,
MALAPPRUAM DISTRICT - (ASSISTANT LINEMAN,
GURUVAYOOR DEVASWOM ), PIN - 679552
7 AJEESH V.M.,
AGED 39 YEARS,
S/O. MOHANDAS, VIGNESWARA NIVAS,
CHOONDIL P.O., PUTHUSSERI,
THRISSUR DISTRICT - (ASSISTANT LINEMAN,
GURUVAYOOR DEVASWOM), PIN - 680502
8 NITHEESH A.,
AGED 35 YEARS,
S/O. ASHTAMOORTHY NAMBOOTHIRIPAD,
AZHAKATH MANA, KAILAS, KOZHIKOTTIRI P.O.,
PATTAMBI, PALAKKAD DISTRICT,
(ASSISTANT LINEMAN,
GURUVAYOOR DEVASWOM),
PIN - 679303
BY ADV.SHRI.K.K.MOHAMED RAVUF
RESPONDENTS:
1 O.B. ARUN KUMAR,
(AGE &FATHER'S NAME NOT KNOWN TO THE PETITIONER)
ADMINISTRATOR, GURUVAYOOR DEVASWAM,
GURUVAYOOR,
THRISSUR DISTRICT,
PIN - 680101
2025:KER:87997
Cont.Case (C) Nos.1759 & 1765 of 2025
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2 P.V. VENUGOPAL,
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER)
COMMISSIONER, GURUVAYOOR DEVASWAM,
GURUVAYOOR,
THRISSUR DISTRICT, PIN - 680101
3 LATHA S.,
(AGE &FATHER'S NAME NOT KNOWN TO THE PETITIONER)
SECRETARY, KERALA DEVASWAM RECRUITMENT BOARD,
II FLOOR, DEVASWAM BOARD BUILDINGS,
M.G. ROAD, OPP. GOVT. AYURVEDA COLLEGE,
THIRUVANANTHAPURAM, PIN - 695001.
BY ADV.
SRI.V.V.NANDAGOPAL NAMBIAR, SC, KERALA DEVASWOM
RECRUITMENT BOARD
SRI.T.K.VIPINDAS, SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 14.11.2025, ALONG WITH
Con.Case(C).1765/2025, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:87997
Cont.Case (C) Nos.1759 & 1765 of 2025
:4:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 14TH DAY OF NOVEMBER 2025 / 23RD KARTHIKA, 1947
CON.CASE(C) NO. 1765 OF 2025
AGAINST THE ORDER IN WP(C) NO.16012 OF 2025 OF HIGH
COURT OF KERALA.
PETITIONERS:
1 SUNIL P.S.,
AGED 36 YEARS,
S/O. SANKUMANI, PUNCHADATH HOUSE,
MOORKANIKARA, KOZHUKKULY P.O.,
THRISSUR (HELPER, (ELECTRICAL),
GURUVAYOOR DEVASWAOM), PIN - 680751
2 KRISHNAPRASAD K.,
AGED 36 YEARS,
S/O.RADHAKRISHNAN,
KANDIRINGATH HOUSE,
MALLISSERI PARAMBU,
GURUVAYOOR P.O.,
THRISSUR DISTRICT - (HELPER,
(ELECTRICAL),
GURUVAYOOR DEVASWOM), PIN - 680101
3 KRISHNAKUMAR P.,
AGED 36 YEARS,
S/O. NANDAKUMAR,
MADATHILATH HOUSE,
THEKKUMKARA P.O., VADKKANCHERRY,
THRISSUR (HELPER , (ELECTRICAL),
GURUVAYOOR DEVASWOM), PIN - 680589
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Cont.Case (C) Nos.1759 & 1765 of 2025
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4 SAJITH T.K.,
AGED 33 YEARS,
S/O. KRISHNAN, THOTTUPURTHU HOUSE,
KOTTAPPADI P.O., THRISSUR, (HELPER,
(ELECTRICAL), GURUVAYOOR DEVASWOM),
PIN - 680505
5 SUBRAMANIAN T.P.,
AGED 47 YEARS,
S/O. VELAYUDHAN NAIR, THANIKKATTIL PALLIYALIL
HOUSE, VALIYAKUNNU P.O., MALAPPURAM,
(HELPER , (ELECTRICAL),
GURUVAYOOR DEVASWOM), PIN - 676552
6 VIPIN K.V.,
AGED 40 YEARS,
S/O. VISWANATHAN, KODANI HOUSE,
CHOONDAL P.O., THRISSUR (HELPER,
(ELECTRICAL), GURUVAYOOR DEVASWOM),
PIN - 680502
7 MIDHUN N.M.,
AGED 33 YEARS,
S/O. MANOHARAN, NEERTHATTIL HOUSE,
ANJOOR, THRISSUR, (HELPER, (ELECTRICAL),
GURUVAYOOR DEVASWOM), PIN - 680523
8 HAREESH K.,
AGED 32 YEARS,
S/O. PUSHPAKARAN, KAITHAKATTAYIL HOUSE,
P.O. ERAMANGALAM, MALAPPURAM (HELPER ,
(ELECTRICAL), GURUVAYOOR DEVASWOM),
PIN - 679587
BY ADV.SRI.K.K.MOHAMED RAVUF
RESPONDENTS:
1 O.B. ARUN KUMAR,
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER)
ADMINISTRATOR, GURUVAYOOR DEVASWAM,
2025:KER:87997
Cont.Case (C) Nos.1759 & 1765 of 2025
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GURUVAYOOR,
THRISSUR DISTRICT, PIN - 680101
2 P.V. VENUGOPAL,
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER)
COMMISSIONER, GURUVAYOOR DEVASWAM,
GURUVAYOOR, THRISSUR DISTRICT, PIN - 680101
3 LATHA S.,
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER)
SECRETARY, KERALA DEVASWOM RECRUITMENT BOARD,
II FLOOR, DEVASWAM BOARD BUILDINGS,
M.G. ROAD, OPP. GOVT. AYURVEDA COLLEGE,
THIRUVANANTHAPURAM, PIN - 695001
BY ADV.
SRI.V.V.NANDAGOPAL NAMBIAR, SC, KERALA DEVASWOM
RECRUITMENT BOARD
SRI.T.K.VIPINDAS, SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 14.11.2025, ALONG WITH
Con.Case(C).1759/2025, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:87997
Cont.Case (C) Nos.1759 & 1765 of 2025
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JUDGMENT
Dated this the 14th day of November, 2025 [Con.Case(C) Nos.1759 and 1765 of 2025] Contempt of Court Cases are closed leaving liberty to the petitioners to prosecute the writ petitions.
Sd/-
N. NAGARESH JUDGE SR 2025:KER:87997 Cont.Case (C) Nos.1759 & 1765 of 2025 :8: APPENDIX OF CON.CASE(C) 1759/2025 PETITIONERS' ANNEXURES:
Annexure A1 TRUE COPY OF THE ABOVE NOTIFICATION NO.
466/R2/2025/KDRS DATED 29-03-2025. Annexure A2 CERTIFIED COPY OF THE INTERIM ORDER DATED 16-04-2025 IN W.P. (C) 16003 OF 2025 Annexure A3 CERTIFIED COPY OF THE INTERIM ORDER DATED 29-04-205 IN W.P (C) NO. 16003 OF 2025 Annexure A4 CERTIFIED COPY OF THE INTERIM ORDER DATED 06-05-2025 Annexure A5 CERTIFIED COPY OF THE INTERIM ORDER DATED 05-06-2025 IN W.P (C) NO. 16003 OF 2025 Annexure A6 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT FOR PROCEEDING WITH THE WRITTEN EXAMINATION Annexure A7 TRUE COPY OF THE ORDER DATED 23-06-2025 IN W.A NO.1447/2025.
2025:KER:87997 Cont.Case (C) Nos.1759 & 1765 of 2025 :9: APPENDIX OF CON.CASE(C) 1765/2025 PETITIONERS' ANNEXURES:
Annexure A1 TRUE COPY OF THE ABOVE NOTIFICATION NO.
466/R2/2025/KDRS DATED 29-03-2025. Annexure A2 CERTIFIED COPY OF THE INTERIM ORDER DATED 16-04-2025 IN W.P. (C) 16012 OF 2025 Annexure A3 CERTIFIED COPY OF THE INTERIM ORDER DATED 29-04-205 IN W.P (C) NO. 16012 OF 2025 Annexure A4 CERTIFIED COPY OF THE INTERIM ORDER DATED 06-05-2025 Annexure A5 CERTIFIED COPY OF THE INTERIM ORDER DATED 05-06-2025 IN W.P (C) NO. 16012 OF 2025 Annexure A6 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT FOR PROCEEDING WITH THE WRITTEN EXAMINATION Annexure A7 TRUE COPY OF THE ORDER 23-07-2025 IN WA 1447/2025.